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Gauhati HC Grants Bail to Man Who Uploaded Objectionable Photos of Lord Rama - (09 Oct 2020)

CRIMINAL

Gauhati High Court has converted an interim bail granted to a man who uploaded the objectionable photos of Lord Rama into an absolute one.

Tags : GAUHATI HIGH COURT   BAIL TO MAN WHO UPLOADED OBJECTIONABLE PHOTOS OF LORD RAMA  

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