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Delhi HC Seeks Updates on Covid-19 Testing Strategy - (08 Oct 2020)

CIVIL

Delhi High Court has asked the Aam Aadmi Party Government to update it on the latest Covid-19 testing strategy in the capital. The Court has asked the Government to file a fresh status report before 20th October, 2020, informing it if any strategy had been finalised to ramp up testing by RT-PCR Tests.

Tags : DELHI HIGH COURT   COVID-19 TESTING  

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