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CCI Asks Google to Respond in Complaint Alleging Abuse of Android Operating System - (08 Oct 2020)

MRTP/ COMPETITION LAWS

Competition Commission of India has asked Google to respond to a complaint by two lawyers accusing the US-based tech major of abusing its Android operating system’s influence in the smart TV market, which has been growing at a fast pace.

Tags : COMPETITION COMMISSION OF INDIA   GOOGLE  

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