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Bombay HC Grants Bail to Rhea Chakraborty in NDPS Case - (07 Oct 2020)

NARCOTICS

Bombay High Court has granted bail to film actor, Rhea Chakraborty in the case registered by the Narcotics Control Bureau (NCB) on the allegation that she had facilitated the procurement of drugs for the late actor Sushant Singh Rajput.

Tags : BOMBAY HIGH COURT   RHEA CHAKRABORTHY  

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