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Bombay HC Seeks Detailed Defunct Textile Mill Workers’ Rehab Schemes - (21 Jan 2016)

Bombay HC, while hearing a petition filed by Girni Kamgar Sanghatana, which had sought rehabilitation for mill workers, has ordered State Government to inform them about rehabilitation scheme it proposes to introduce for workers of defunct textile mills.

Tags : BOMBAY HC   DEFUNCT TEXTILE MILL WORKERS’ REHAB SCHEMES  

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