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P&H HC Stays Decision to Convert Public Parks into Residential Areas in Faridabad - (07 Oct 2020)

CIVIL

Punjab and Haryana High Court has stayed the conversion of public parks into residential area, noting the drastic effects on the ecology and environment of the area, observing that every citizen has a fundamental right to fresh air.

Tags : PUNJAB AND HARYANA HIGH COURT   CONVERSION OF PUBLIC PARKS  

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