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Gujarat HC Finds Yatin Oza Guilty of Contempt of Court - (07 Oct 2020)

CONTEMPT OF COURT

Gujarat High Court has held Advocate Yatin Oza guilty of contempt of Court, observing that Oza had, with frivolous grounds and unverified facts targeted the High Court Registry and had questioned the very credibility of High Court Administration.

Tags : GUJARAT HIGH COURT   YATIN OZA CONTEMPT CASE  

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