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Allahabad HC Disposes Plea Seeking Permission for Organizing Durga Puja with Direction to Approach DM - (07 Oct 2020)

CIVIL

Allahabad High Court has disposed of the plea for conducting durga puja and has directed that the representations seeking permission to organise Durga Puja in Prayagraj, may be made before the concerned District Magistrate.

Tags : ALLAHABAD HIGH COURT   DURGA PUJA  

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