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Allahabad HC Grants Permission for Performing Majlis at Waqaf Imambada Masjid - (06 Oct 2020)

CIVIL

Allahabad High Court has granted permission for performing a Majlis (religious congregation) at the Waqaf Imambada Masjid subject to Unlock-4 guidelines and ensuring social distancing norms.

Tags : ALLAHABAD HIGH COURT   PERMISSION FOR PERFORMING MAJLIS  

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