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Delhi Court Orders to Provide Security to JNU Student Leader Umar Khalid in Prison - (05 Oct 2020)

CRIMINAL

Delhi Court has sent former Jawaharlal Nehru University student leader, Umar Khalid to judicial custody for 14 days in a case related to the communal violence in north-east Delhi in February, 2020.

Tags : DELHI COURT   UMAR KHALID  

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