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Madras HC Denies to Lift Ban on CSK, Rajasthan Royals from IPL - (21 Jan 2016)

Madras High Court has rejected petitions filed by Chennai Super Kings (CSK) Chennai Ltd and BJP leader Subramanian Swamy that sought quashing of Justice R M Lodha Committee report suspending CSK and Rajasthan Royals from Indian Premier League (IPL).

Tags : MADRAS HIGH COURT   IPL  

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