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Allahabad HC Takes Suo Moto Cognizance of Hathras Case - (05 Oct 2020)

CRIMINAL

Allahabad High Court has taken suo moto cognizance of the Hathras gang rape case, stating that it is an "extremely sensitive" matter, touching upon the basic human/ fundamental rights of the citizens.

Tags : ALLAHABAD HIGH COURT   HATHRAS GANG RAPE CASE  

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