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Telangana HC Directs Re-Postmortem on Contention of Wiping of Evidence of Encounter - (05 Oct 2020)

CRIMINAL

Telangana High Court has directed the re-postmortem of the three deceased persons, allegedly killed by the Naxal Wing of the state police in an alleged cross-fire between the police and the maoists on 23rd September, 2020.

Tags : TELANGANA HIGH COURT   RE-POSTMORTEM  

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