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SC Dismisses Plea Seeking Inquiry into Centre's Alleged Mismanagement of COVID 19 - (01 Oct 2020)

CIVIL

Supreme Court has dismissed a plea filed by six retired bureaucrats seeking an independent inquiry by a Commission appointed under the Commissions of Inquiry Act, 1952, into the Central Government's alleged "gross mismanagement" of the COVID-19 pandemic in India.

Tags : SUPREME COURT   MISMANAGEMENT OF COVID 19  

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