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Gujarat HC Orders 3 Judge Committee Report in Yatin Oza Contempt Case - (01 Oct 2020)

CONTEMPT OF COURT

Gujarat High Court has ordered that the Committee Report on alleged "favouritism and nepotism" of the Registry be brought on record in the suo moto contempt case registered against Advocate Yatin Oza.

Tags : GUJARAT HIGH COURT   YATIN OZA CONTEMPT CASE  

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