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NHRC Issues Notice to Govt. on Amnesty's Decision to Close India Operations - (01 Oct 2020)

HUMAN RIGHTS

National Human Rights Commission (NHRC) takes suo motu cognizance of the matter and directs issuance of the notice to the Home Secretary, Ministry of Home Affairs, Govt. of India, New Delhi, calling for their comments on the allegations levelled by the Amnesty International.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   AMNESTY INTERNATIONAL  

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