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#Major Changes Implementing From Today: FSSAI Bans Blending of Mustard Oil with Other Cooking Oil - (01 Oct 2020)

FOOD ADULTERATION

Food Safety and Standards Authority of India (FSSAI) has banned blending of mustard oil with any other cooking oil with effect from 1st October, 2020.

Tags : FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA   BLENDING OF MUSTARD OIL  

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