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#Major Changes Implementing From Today: RBI’s New Credit and Debit Card Rules - (01 Oct 2020)

BANKING

Reserve Bank of India (RBI) has issued new guidelines which will become effective from 1st October, 2020 to secure debit and credit cards, whereby card users will now be able to register opt-in or opt-out of services, spend limits, etc. for international transactions, online transactions as well as contactless card transactions.

Tags : RESERVE BANK OF INDIA   CREDIT AND DEBIT CARD RULES  

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