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#Major Changes Implementing From Today: Buying Television Sets Becomes Expensive - (01 Oct 2020)

CIVIL

Open cell panels will attract 5% import duty from 1st October, 2020 with the Government saying that the one-year duty exemption expiring at the end of September, 2020 will not be extended.

Tags : TELEVISION SETS   OPEN CELL PANELS   IMPORT DUTY  

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