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#Major Changes Implementing From Today: Sweet Sellers to Display 'Best Before Date' - (01 Oct 2020)

FOOD ADULTERATION

Food Safety and Standards Authority of India (FSSAI) has directed the sweet shop owners to declare the 'best before date' of non-packaged or loose sweets available in their shop from 1st October, 2020.

Tags : FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA   ‘BEST BEFORE DATE’ ON LOOSE SWEETS  

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