SC: Dismissal, Being the Severest Punishment, Should be Imposed Only For Grave Misconduct  ||  SC: Constructive Res Judicata Applies to Grounds Omitted Through Negligence or Inadvertence  ||  Madras High Court: Honour Killing is a Shameful Act and an Extreme Manifestation of Casteism  ||  Bombay High Court: Traditional Families Often Hesitate to Report Sexual Offences  ||  Jharkhand High Court Directs Circle Officers to Digitally Verify Land Records and Remove Mismatches  ||  MP High Court: Writ Court Cannot Grant Interim Relief Once Party is Relegated to Alternate Forum  ||  Supreme Court Issues Directions to Speed Up MACT Claims Amid Six-Year Average Pendency  ||  Supreme Court: Sex Selection Practices Continues Due to Preference For Male Children  ||  Supreme Court: Injury From a Fallen Tree is Not a Motor Accident for MACT Claims  ||  Madras HC: Recent Tamil Nadu Elections Reflect Voting Beyond Caste and Community Considerations    

CBIC Extends Due Date for Filing FY19 GST Returns - (30 Sep 2020)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs has extended the due date for filing annual goods and services tax returns for the financial year ended March, 2019. The new deadline for filing annual GSTR-9 and GSTR-9C returns has been extended to 31st October, 2020.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   GST RETURNS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved