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Special CBI Court, Lucknow Acquits All Accused in Babri Masjid Demolition Case - (30 Sep 2020)

CRIMINAL

Special Central Bureau of Investigation Court, Lucknow has acquitted all 32 persons accused of hatching the criminal conspiracy behind the demolition of the Babri Masjid mosque on 6th December, 1992.

Tags : SPECIAL CENTRAL BUREAU OF INVESTIGATION COURT   BABRI MASJID DEMOLITION CASE  

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