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Delhi HC Directs DU to Set Timelines to Provide Degree Certificates and Marksheets - (30 Sep 2020)

EDUCATION

Delhi High Court has directed the Delhi University to set timelines to provide paper-based degree certificates and marksheets to both the students who will be graduating this year and those who had graduated in previous years.

Tags : DELHI HIGH COURT   DEGREE CERTIFICATES AND MARKSHEETS  

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