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SC Dismisses Chhattisgarh Govt.'s Plea for Examination of Additional Witnesses - (29 Sep 2020)

CRIMINAL

Supreme Court has dismissed an appeal filed by State of Chhattisgarh against the order of the Chhattisgarh High Court which dismissed its plea seeking directions to the Special Judiciary Inquiry Commission to examine the additional witnesses in the 2013 Jheeram Ghati Naxal attack in which 29 people were killed.

Tags : SUPREME COURT   EXAMINATION OF ADDITIONAL WITNESSES   JHEERAM GHATI NAXAL ATTACK  

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