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Delhi HC Directs Centre to File Report in Rakul Preet Singh's Plea Seeking Interim Direction - (29 Sep 2020)

CRIMINAL

Delhi High Court has issued notice in a plea moved by actress Rakul Preet Singh an "urgent ad interim direction" restraining the media from reporting on the Bollywood Drug Mafia case, so far as she is concerned.

Tags : DELHI HIGH COURT   RAKUL PREET SINGH  

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