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Delhi HC Asks for Status of Non-Covid ICU Beds - (29 Sep 2020)

CIVIL

Delhi High Court has asked the Aam Aadmi Party government to inform it about the number of ICU beds vacant for non-Covid 19 patients, while hearing its plea to reserve 80% beds in certain private hospitals exclusively for corona patients.

Tags : DELHI HIGH COURT   NON-COVID ICU BEDS  

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