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Karnataka HC Dismisses PIL Seeking to Transfer Drug Racket Case to NIA for Further Investigation - (29 Sep 2020)

CRIMINAL

Karnataka High Court has dismissed a Petition seeking to transfer the high profile drug racket case involving Kannada actress Ragini Dwivedi, Sanjjana Galrani and others to the National Investigation Agency.

Tags : KARNATAKA HIGH COURT   DRUG RACKET CASE  

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