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Delhi HC Issues Notice in Plea Seeking Stern Measures to Prevent Stubble Burning - (29 Sep 2020)

CIVIL

Delhi High Court has issued notice in a plea seeking a direction to be issued to the Ministry of Health & Family Welfare to take stern measures to prevent stubble burning in the States of Punjab, Haryana, and Uttar Pradesh, in light of the COVID-19 pandemic.

Tags : DELHI HIGH COURT   STUBBLE BURNING  

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