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Delhi HC Issues Notice in Appeal Challenging Stay on Order Directing Reservation of Beds - (28 Sep 2020)

CIVIL

Delhi High Court has issued a notice in a Letters Patent Appeal moved by the Delhi Government before the Division Bench of the Delhi High Court against the stay imposed by the Single Judge on its order directing the hospitals to reserve 80% beds in ICU for COVID patients.

Tags : DELHI HIGH COURT   RESERVATION OF BEDS  

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