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Uttarakhand HC: Any Activity Creating Hatred, Tension Can't Lead to Fair Elections - (28 Sep 2020)

ELECTION

Uttarakhand High Court has observed that for fair and peaceful election, during the election campaign, party or candidate should not indulge in any activity which may create mutual hatred or cause tension between different classes of the citizens of India on the ground of religion, race, caste, community or language.

Tags : UTTARAKHAND HIGH COURT   FAIR ELECTIONS  

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