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Bombay High Court Irks over State for Not Demolishing Illegal Shrines - (21 Jan 2016)

Bombay High Court has irked over State Government, as not even 10 per cent of illegal religious shrines have been demolished in three months and asked State to file a compliance report in form of an affidavit on or before February 15.

Tags : BOMBAY HIGH COURT   STATE GOVERNMENT   ILLEGAL RELIGIOUS SHRINES  

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