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Madras HC Directs State to Implement Rule Indicating Punishment for Non-Wearing of Masks - (28 Sep 2020)

CIVIL

Madras High Court has directed the State Government to strictly implement the amended Rule framed indicating the punishment for non-wearing of the mask, violating social distancing and spitting in public places.

Tags : MADRAS HIGH COURT   NON-WEARING OF MASKS  

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