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Gauhati HC Dismisses Review Against Order on Woman's Refusal to Accept Her Marriage - (28 Sep 2020)

FAMILY

Gauhati High Court has dismissed review against its order holding that refusal to wear 'sakha and sindoor' are indicative of the wife's refusal to accept her marriage.

Tags : GAUHATI HIGH COURT   WOMAN’S REFUSAL TO MARRIAGE  

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