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Nestle Losses Trademark Bid over Kitkat’s Shape - (21 Jan 2016)

Nestle has lost a long-running court battle to trademark the four-finger shape of its KitKat chocolate bar in Britain. Britain's High Court ruled that shape of a KitKat bar has not acquired a distinctive character enough to satisfy trademark requirements.

Tags : NESTLE   TRADEMARK   KITKAT’S SHAPE  

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