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Allahabad HC Issues Writ of Mandamus to Ensure Everyone Wears Masks - (28 Sep 2020)

CIVIL

Allahabad High Court has issued a writ of mandamus for the whole of the State of Uttar Pradesh that "no person should be seen outside his/ her house without a mask on his/her face and he or she should check that the mask covers both the nose and the mouth."

Tags : ALLAHABAD HIGH COURT   MASKS  

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