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Karnataka HC Stays Govt Order Deferring Variable Dearness Allowance Payment - (25 Sep 2020)

LABOUR AND INDUSTRIAL

Karnataka High Court has by way of interim relief stayed the execution and operation of the order by which the State Government directed that the payment of Variable Dearness Allowance (VDA) will stand deferred from 1st April, 2020 till 31st March, 2021.

Tags : KARNATAKA HIGH COURT   VARIABLE DEARNESS ALLOWANCE PAYMENT  

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