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NGT Directs Demolition of Roadside Shops, Dhabas Along Assam's Kaziranga National Park - (21 Jan 2016)

National Green Tribunal (NGT) has ordered demolition of roadside shops and eateries along animal corridors near Assam's Kaziranga National Park in order to overcome wildlife casualties due to vehicular traffic on National Highway-37 which passes through it.

Tags : NATIONAL GREEN TRIBUNAL   ASSAM'S KAZIRANGA NATIONAL PARK  

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