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Delhi HC Directs Ministry of Information & Broadcasting to Decide Complaints Within 4 Weeks - (24 Sep 2020)

MEDIA AND COMMUNICATION

Delhi High Court has directed the Central Government to consider the complaint filed by Youth Congress Secretary, Amrish Ranjan Pandey against Republic TV for communal reporting of the 'Palghar mob lynching' incident within 4 weeks.

Tags : DELHI HIGH COURT   REPUBLIC TV  

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