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P&H HC Grants Interim Relief to Former Punjab DGP Sumedh Saini - (24 Sep 2020)

CRIMINAL

Punjab and Haryana High Court has directed the Punjab State Government to issue one week advance notice on the former Director-General of Police (DGP), Sumedh Singh Saini before arresting him, in case, the State contemplates to do so in a criminal case against him so as to enable him to have recourse to remedies available to him in accordance with the law.

Tags : PUNJAB AND HARYANA HIGH COURT   SUMEDH SINGH SAINI  

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