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Karnataka HC Issues Notice on Plea Challenging Conditions in Financial Aid Scheme - (23 Sep 2020)

CIVIL

Karnataka High Court has issued notice on a public interest litigation challenging the scheme framed by Karnataka State Bar Council for distribution of the state grant of Rs 5 Crores to the needy advocates as being unreasonable and unfair.

Tags : KARNATAKA HIGH COURT   FINANCIAL AID SCHEME  

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