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Rajasthan HC Raps CBI Court for Issuing Arrest Warrants Against Arun Shourie - (23 Sep 2020)

CRIMINAL

Rajasthan High Court has rapped the Central Bureau of Investigation Court for issuing arrest warrants against former Union Minister Arun Shourie and four others in connection with the disinvestment of Laxmi Vilas Palace Hotel.

Tags : RAJASTHAN HIGH COURT   ARUN SHOURIE  

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