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Delhi HC Gives Green Signal to Harper Collins to Publish Book on Asaram Bapu Case - (23 Sep 2020)

MEDIA AND COMMUNICATION

Delhi High Court has given green signal to Harper Collins to go ahead with its book titled 'Gunning For The Godman', which is based on the criminal case against Asaram Bapu.

Tags : DELHI HIGH COURT   HARPER COLLINS PUBLISHERS  

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