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Patna HC Directs State Government to Take Decision on Conducting Exams - (23 Sep 2020)

EDUCATION

Patna High Court has asked the State Government to take a decision regarding the process of conducting the examination (10th and 12th) for the student enrolled with Bihar Board of Open Schooling and Examination (BBOSE).

Tags : PATNA HIGH COURT   CONDUCTION OF EXAMS  

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