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Karnataka HC Asks Centre if Data of Individuals Using Aarogya Setu App is Being Used - (23 Sep 2020)

CIVIL

Karnataka High Court has directed the Central Government to make a statement before the court clarifying whether it is using the data of individuals who have voluntarily downloaded the Aarogya Setu Application.

Tags : KARNATAKA HIGH COURT   DATA OF INDIVIDUALS USING AAROGYA SETU APP  

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