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SC Asks CBSE and UGC to Coordinate on Declaration of Results and Cut-offs - (22 Sep 2020)

EDUCATION

Supreme Court has asked Central Board for Secondary Education and University Grants Commission to coordinate on the date of declaration of the results and cut-off date for admissions to universities respectively so that students taking compartment examinations till 29th September, 2020 can avail admissions in universities.

Tags : SUPREME COURT   DECLARATION OF RESULTS AND CUT-OFFS  

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