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Punjab and Haryana High Court Issues Summons to DC, MC Commissioner - (21 Jan 2016)

Punjab and Haryana High Court has summoned Deputy Commissioner, Municipal Commissioner and a local resident, Daljit Singh under contempt of court proceedings in a case filed by a local social activist, Sukhbir Singh Mahal.

Tags : PUNJAB AND HARYANA HIGH COURT   DC   MC COMMISSIONER  

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