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Delhi HC Gives TRAI Time to Take Action on SCN Issued to Show Progress in Compliance with TCCCPR - (22 Sep 2020)

MEDIA AND COMMUNICATION

Delhi High Court has given 8 weeks to the Telecom Regulatory Authority of India to take some action on the show-cause notices issued to entities to show progress made in ensuring compliance with the Telecom Commercial Communications Customer Preference Regulations (TCCCPR), 2018.

Tags : DELHI HIGH COURT   TELECOM REGULATORY AUTHORITY OF INDIA  

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