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Calcutta HC Directs State to Disclose Progress in Appointments of Chairperson/Members - (22 Sep 2020)

CIVIL

Calcutta High Court has directed the Secretary, Women and Child Development and Social Welfare Department as well as the Judicial Secretary to submit a report disclosing the progress made in regard to the appointment of the Chairperson as well as other members of the selection committee of Child Welfare Committees and Juvenile Justice Boards in the various districts of this State.

Tags : CALCUTTA HIGH COURT   APPOINTMENTS OF CHAIRPERSON/MEMBERS  

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