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Bombay HC Dismisses BJP Leader's Plea Seeking to be Recognized as LOP in MCGM - (22 Sep 2020)

CIVIL

Bombay High Court has dismissed a Writ Petition filed by Bharatiya Janta Party Councillor Prabhakar Shinde seeking to be recognized as the Leader of Opposition at the Municipal Corporation of Greater Mumbai.

Tags : BOMBAY HIGH COURT   PRABHAKAR SHINDE  

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