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Extension of the ceiling prices as applicable to the orthopedic Knee Implants for Knee Replacement System- (Ministry of Chemicals and Fertilizers) (15 Sep 2020)

MANU/CHFZ/0077/2020

Law of Medicine

1. In continuation to the Notifications issued by National Pharmaceutical Pricing Authority, Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers, Government of India vide S.O. 2668(E) dated 16th August, 2017, S.O. 3987(E) dated 13th August, 2018, S.O. 2934(E) dated 13th August, 2019 and S.O. 2768(E) dated 14th August, 2020 regarding fixation/revision of ceiling prices of the orthopedic Knee Implants for Knee Replacement System issued under Para 19 of the DPCO, 2013, the ceiling prices as applicable to the orthopedic Knee Implants for Knee Replacement System are hereby extended up to 15th September, 2021.

2. The Notes (b) to (t) of the Notification S.O. 2668(E) dated 16th August, 2017 shall remain in force during the currency of this order.

Tags : EXTENSION   CEILING PRICES   KNEE IMPLANTS  

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